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[Cites 0, Cited by 0] [Section 98(1)] [Section 98] [Entire Act]

State of Uttarakhand - Subsection

Section 98(1)(c) in Uttarakhand Co-Operative Societies Act, 2003

(c)a decision of co-operative society refusing to admit any person as a member of the society under sub-section (2) of section 26 of expelling any member of the society under sub-section (1) of section 27 or an order passed under sub-section (1) of section 38 for removal of an officer from the office held by him or to disqualify him from holding any office;