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[Cites 0, Cited by 0] [Section 40(1)] [Section 40] [Entire Act]

State of Nagaland - Subsection

Section 40(1)(j) in Nagaland Municipal Act, 2001

(j)If he is retained or employed in any professional capacity either personally or in the name of a firm of which he is a partner or with which he is engaged in a professional capacity, in connection with any cause or proceeding in which the Municipal Council or Town Council or any of the Municipal authorities is interested or concerned;