Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Mizoram - Subsection Section 11(3) in Chakma Autonomous District Council (Village Councils) Act, 2002 (3)The President or the Secretary of the Village Council shall have a list of persons performing "Dajakam" and shall see that each household has represented.
