Supreme Court - Daily Orders
Amish Jain vs Icici Bank Ltd. on 28 September, 2021
Bench: S. Abdul Nazeer, Krishna Murari
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IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
REVIEW PETITION (CIVIL) NO.919 OF 2021
IN
SPECIAL LEAVE PETITION (CIVIL) NO.7053 OF 2021
AMISH JAIN AND ORS. … PETITIONER(S)
VERSUS
ICICI BANK LTD. … RESPONDENT(S)
WITH
REVIEW PETITION (CIVIL) NO.921 OF 2021
IN
SPECIAL LEAVE PETITION (CIVIL) NO.7201 OF 2021
AMISH JAIN AND ANR. … PETITIONER(S)
VERSUS
ICICI BANK LTD. … RESPONDENT(S)
WITH
REVIEW PETITION (CIVIL) NO.920 OF 2021
IN
SPECIAL LEAVE PETITION (CIVIL) NO.7054 OF 2021
AMISH JAIN AND ANR.
Signature Not Verified
… PETITIONER(S)
Digitally signed by
VERSUS
Neelam Gulati
Date: 2021.09.29
17:09:37 IST
Reason:
ICICI BANK LTD. … RESPONDENT(S)
2
WITH
REVIEW PETITION (CIVIL) NO.922 OF 2021
IN
SPECIAL LEAVE PETITION (CIVIL) NO.7056 OF 2021
AMISH JAIN AND ANOTHER … PETITIONER(S)
VERSUS
ICICI BANK LTD. … RESPONDENT(S)
ORDER
Applications seeking permission to appear and argue the matters as party in- person is rejected.
We have gone through the review petitions and the connected papers placed on record and are convinced that the order of which review has been sought, does not suffer from any error apparent warranting its reconsideration.
The review petitions are, accordingly, dismissed.
……………………………J. (S. ABDUL NAZEER) ……………………………J. (KRISHNA MURARI) New Delhi;
September 28, 2021
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ITEM NO.1001 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
R.P.(C) No. 919/2021 in SLP(C) No. 7053/2021 AMISH JAIN & ORS. Petitioner(s) VERSUS ICICI BANK LTD. Respondent(s) (FOR ADMISSION and IA No.95574/2021-PERMISSION TO APPEAR AND ARGUE IN PERSON IA No. 95574/2021 - PERMISSION TO APPEAR AND ARGUE IN PERSON) WITH R.P.(C) No. 921/2021 in SLP(C) No. 7201/2021 (XIV) FOR PERMISSION TO APPEAR AND ARGUE IN PERSON ON IA 94623/2021 IA No. 94623/2021 - PERMISSION TO APPEAR AND ARGUE IN PERSON) R.P.(C) No. 920/2021 in SLP(C) No. 7054/2021 (XIV) FOR PERMISSION TO APPEAR AND ARGUE IN PERSON ON IA 94632/2021 IA No. 94632/2021 - PERMISSION TO APPEAR AND ARGUE IN PERSON) R.P.(C) No. 922/2021 in SLP(C) No. 7056/2021 (XIV) FOR PERMISSION TO APPEAR AND ARGUE IN PERSON ON IA 94641/2021 IA No. 94641/2021 - PERMISSION TO APPEAR AND ARGUE IN PERSON) Date : 28-09-2021 These matters were called on for hearing today. CORAM :
HON'BLE MR. JUSTICE S. ABDUL NAZEER HON'BLE MR. JUSTICE KRISHNA MURARI By Circulation UPON perusing papers the Court made the following O R D E R Applications seeking permission to appear and argue the matters as party in-person is rejected.
The review petitions are, accordingly, dismissed.
(NEELAM GULATI) (KAMLESH RAWAT) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) (Signed order is placed on the file)