Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 56 in The Rajasthan Tenancy (Board Of Revenue) Rules, 1955 56. Such comparison and adjustment of the entries in the register and in the treasury returns shall be made as may, from time to time, be necessary.
