Section 568(b) in Civil Court Rules of the High Court of Judicature at Patna
(b)Munsifs, who are not Barristers-at-Law, should likewise, wear black alpaca gowns and of the same shape as the gown prescribed for a District Judge by clause (a) of this rule. The gown should be worn over a dark-coloured coat or "chapkan" with Barrister's bands and with or without a head dress.
