Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 305] [Entire Act]

Bengal Presidency - Subsection

Section 305(c) in Police Regulations, Bengal , 1943

(c)A constable in charge of a corpse shall be given strict orders not to loiter on the road but to lake it by the nearest route direct to the dead-house.