Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Punjab - Subsection Section 13(3) in The Punjab Agricultural University Act, 1961 (3)The Registrar shall make arrangements for the conduct of examination as may be prescribed and shall be responsible for the due execution of all processes connected therewith.
