Section 27 in The Central Electricity Regulatory Commission (Terms And Conditions For Tariff Determination From Renewable Energy Sources) Regulations, 2009
27. Operation and Maintenance Expenses
.-(1) Normative O&M expenses for the first year of the Control Period (i.e., FY 2009-10) shall be Rs. 6.50 Lakh per MW.(2)Normative O&M expenses allowed under these regulations shall be escalated at the rate of 5.72% per annum over the Tariff Period to compute the levellised tariff.
