Kerala High Court
Rt.Rev.A.Dharmaraj Rassalam vs D.Christudas on 22 March, 2019
Author: V Raja Vijayaraghavan
Bench: V Raja Vijayaraghavan
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
FRIDAY, THE 22ND DAY OF MARCH 2019 / 1ST CHAITHRA, 1941
Crl.MC.No. 7483 of 2017
IN ST NO.13/2017 PENDING ON THE FILES OF THE CHIEF JUDICIAL
MAGISTRATE, THIRUVANANTHAPURAM
PETITIONER/ACCUSED NO.6:
RT.REV.A.DHARMARAJ RASSALAM,
BISHOP, CSI SOUTH KERALA DIOCESE,
LMS COMPOUND, THIRUVANANTHAPURAM.
BY ADVS.
SRI.V.V.ASOKAN (SR.)
SRI.JOSE JOSEPH (CHEMPLAYIL)
SRI.P.P.RAMACHANDRAN
RESPONDENTS/COMPLAINANT AND ACCUSED NOS.1 TO 5:
1 D.CHRISTUDAS,
GOOD HOPE, RC STREET, NEYYATTINKARA,
THIRUVANANTHAPURAM-695 001.
2 D. LAWRENCE,
SECRETARY, CSI SOUTH KERALA DOICESE,
LMS COMPOUND, PALAYAM,
THIRUVANANTHAPURAM - 695 033.
3 DR. JOHN SAJITH EDWIN,
JOINT DIRECTOR, DR. SM SCI MEDICAL COLLEGE,
KARAKKONAM - 695 504.
4 REV. ISRAEL THOMAS,
PRESBYTER, ABBS MEMORIAL CSI CHURCH,
CHERUVARAKONAM, PARASSALA P.O.,
THIRUVANANTHAPURAM - 695 502.
5 DR. D. BENJAMIN,
CHIEF EDITOR, CHRISTAVA DEEPIKA,
CSI SOUTH KERALA DIOCESE, LMS COMPOUND, PALAYAM,
THIRUVANANTHAPURAM - 695 033.
CRL.MC:7483/2017 2
6 DR. ANIL JOHN,
ASSOCIATE EDITOR, CHRISTAVA DEEPIKA,
CSI SOUTH KERALA DIOCESE, LMS COMPOUND,
PALAYAM, THIRUVANANTHAPURAM - 695 033.
7 STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, ERNAKULAM.
BY ADVS.
SRI.T.B.HOOD
SRI.RAJESH P.NAIR
SMT.M.ISHA
OTHER PRESENT:
BY PUBLIC PROSECUTOR SRI. RAMESH CHAND
THIS CRIMINAL MISC. CASE HAVING COME UP FOR ADMISSION ON
22.03.2019, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
CRL.MC:7483/2017 3
ORDER
When the matter was taken up, Sri.V.V.Asokan, the learned counsel appearing for the petitioner, submitted that the disputes have been settled between the parties and the petitioner is not intending to prosecute this petition any further.
Accordingly, this petition is dismissed as withdrawn.
SD/-
RAJA VIJAYARAGHAVAN V., JUDGE krj //TRUE COPY// P.A. TO JUDGE CRL.MC:7483/2017 4 APPENDIX PETITIONER'S/S EXHIBITS:
ANNEXURE A CERTIFIED COPY OF THE COMPLAINT FILED BY THE 1ST RESPONDENT BEFORE THE CHIEF JUDICIAL MAGISTRATE COURT, THIRUVANANTHAPURAM.
ANNEXURE B TRUE COPY OF THE SWORN STATEMENT OF THE COMPLAINT.
ANNEXURE C TRUE COPY OF THE COMPLAINT FILED BY THE COMPLAINT (1ST RESPONDENT HEREIN) BEFORE THE MUSEUM POLICE STATION, THIRUVANANTHAPURAM.
RESPONDENTS' EXHIBITS:-NIL