Section 4(1)(c) in Gujarat Industrial Development Act, 1962
(c)one [Director] [This word was substituted for the word 'members' by Gujarat 11 of 1986, Section 5 (2) (w.e.f. 01-07-1986).] nominated by the Gujarat Housing Board constituted under the Gujarat Housing Board Act, 1961 (Gujarat XXVIII of 1961);