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[Cites 1, Cited by 9]

Income Tax Appellate Tribunal - Kolkata

D.C.I.T.,Circle-3(1), Kolkata vs Shri Suresh Chand Bansal, Kolkata on 10 February, 2021

                                      IN THE INCOME TAX APPELLATE TRIBUNAL
                                           KOLKATA BENCH 'B', KOLKATA
                                                VIRTUAL HEARING
[Before Shri J. Sudhakar Reddy, Hon'ble Accountant Member & Shri Sanjay Garg, Hon'ble Judicial Member]
                                                   I.T.A. No. 1512/Kol/2019
                                                   Assessment Year: 2013-14

      Deputy Commissioner of Income Tax, Circle-3(1), Kolkata.................................................Appellant

                                                                    Vs.
      Shri Suresh Chand Bansal..................................................................................................... Respondent
      1/1A, Biplab Anukul Chandra Street
      5th Floor
      Chandni Chowk
      Kolkata - 700 072
      [PAN : AECPB 6323 F]

      Appearances by:
      Shri Subash Agarwal, Advocate, appeared on behalf of the assessee.
      Shri Jayanta Khanra, JCIT, D/R. appearing on behalf of the Revenue.

      Date of concluding the hearing : February 5th, 2021
      Date of pronouncing the order : February 10th, 2021

                                                      ORDER

Per Bench :-

This appeal filed by the assessee is directed against the order of the Learned Commissioner of Income Tax (Appeals) - 1, Kolkata, (hereinafter the "ld.CIT(A)"), passed u/s. 250 of the Income Tax Act, 1961 (the 'Act'), dt. 13/03/2019 for the Assessment Year 2013-14.

2. The ld. Counsel for the assessee has filed an application dt. 06/01/2021, seeking withdrawal of this appeal as he has availed Vivad Se Vishwas Scheme, 2020. In view of the same, we accept the application of the assessee and dismiss the appeal as withdrawn.

3. In the result, appeal of the assessee is dismissed.

Kolkata, the 10th day of February, 2021 Sd/- Sd/-

[Sanjay Garg] [J. Sudhakar Reddy] Judicial Member Accountant Member Dated : 10.02.2021 {SC SPS} 2 I.T.A. No. 1512/Kol/2019 Assessment Year: 2013-14 Shri Suresh Chand Bansal Copy of the order forwarded to:

1. Shri Suresh Chand Bansal 1/1A, Biplab Anukul Chandra Street 5th Floor Chandni Chowk Kolkata - 700 072
2. Deputy Commissioner of Income Tax, Circle-3(1), Kolkata
3. CIT(A)-
4. CIT- ,
5. CIT(DR), Kolkata Benches, Kolkata.

True copy By order Assistant Registrar ITAT, Kolkata Benches