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[Cites 0, Cited by 0] [Section 92(3)] [Section 92] [Entire Act]

Union of India - Subsection

Section 92(3)(b) in The Juvenile Justice (Care And Protection Of Children) Rules, 2007

(b)In the event of a vacancy in the Board or Committee, the District Child Protection Unit shall inform the State Child Protection Unit or State Government for filling up such vacancy.