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[Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act]

Daman and Diu - Subsection

Section 35(2)(g) in The Daman and Diu Real Estate (Regulation and Development) (General) Rules, 2016

(g)the adjudicating officer shall have the power to carry out an inquiry into the complaint on the basis of documents and submissions;