Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Jharkhand High Court

Bibhuti Prasad Singh vs The State Of Jharkhand & Ors on 29 January, 2018

Author: S.N. Pathak

Bench: S. N. Pathak

                 IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                   W.P.(S) No. 4193 of 2017
         Bibhuti Prasad Singh            ....                      ...   Petitioner
                            Versus
         The State of Jharkhand & Ors.                           ..... Respondents
                                  ------

CORAM: HON'BLE MR. JUSTICE DR. S. N. PATHAK

-----

         For Petitioner          : Mr. Baidh nath Mishra, Advocate
         For Respondents         : JC to GA
                                  ---

04/ 29.01.2018        As prayed for, further two weeks time is granted to the learned counsel

for the respondents for filing counter-affidavit, by way of last chance.

Till then, interim order dated 08.01.2018 shall remain continued.

(Dr. S.N. Pathak, J.) punit/