Jharkhand High Court
Bibhuti Prasad Singh vs The State Of Jharkhand & Ors on 29 January, 2018
Author: S.N. Pathak
Bench: S. N. Pathak
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P.(S) No. 4193 of 2017
Bibhuti Prasad Singh .... ... Petitioner
Versus
The State of Jharkhand & Ors. ..... Respondents
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CORAM: HON'BLE MR. JUSTICE DR. S. N. PATHAK
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For Petitioner : Mr. Baidh nath Mishra, Advocate
For Respondents : JC to GA
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04/ 29.01.2018 As prayed for, further two weeks time is granted to the learned counsel
for the respondents for filing counter-affidavit, by way of last chance.
Till then, interim order dated 08.01.2018 shall remain continued.
(Dr. S.N. Pathak, J.) punit/