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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Tamilnadu - Subsection

Section 36(2) in Tamil Nadu Farmers' Management of Irrigation Systems Act, 2000

(2)Any such dispute or difference arising between a member and the managing committee of a Water Users Association or between two or more Water Users Associations shall be determined by the managing committee of the Distributory Committee.