Section 18(2)(ii) in The Maharashtra State Reservation (of seats for admission in educational institutions in the State and for appointments or posts in the public services under the State) for Educationally and Socially Backward Category (ESBC) Act, 2014

[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

(ii)in case of admission to be made other than on the basis of entrance test, the last date for filling up the application form is lapsed.

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