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[Cites 0, Cited by 0] [Section 244] [Entire Act]

State of Uttar Pradesh - Subsection

Section 244(1) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(1)lire employer shall ensure at the building or other construction work that overhead protection is erected along the periphery of every building under construction which shall be of fifteen metres or more in height when completed.