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[Cites 0, Cited by 0] [Section 43(1)] [Section 43] [Entire Act]

State of Andhra Pradesh - Subsection

Section 43(1)(iii) in Andhra Pradesh Para Medical Board Act, 2006

(iii)the recognition of any Institution for the purpose of such training and the granting of Degree, Diploma etc., to candidates passing the examinations ;