Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 32] [Entire Act]

Union of India - Subsection

Section 32(3) in The Dock Workers (Safety, Health And Welfare) Regulations, 1990

(3)When a signaller has to move from the square of the hatch to the ship's side, a space at least 90 centimetres wide shall be kept clear.