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[Cites 0, Cited by 0] [Section 134] [Entire Act]

State of Haryana - Subsection

Section 134(4) in Haryana Panchayati Raj Act, 1994

(4)The Accounts Officer shall advise the Zila Parishad in matters of financial policy and shall be answerable for all matters relating to the accounts of the Zila Parishad including the preparation of the annual accounts and budget.