Section 2(c) in The Fertilizer (Control) Order, 1985
(c)"Commodity Board" means the Coffee Board constituted under Section 4 of the Coffee Act, 1942 (7 of 1942), or the Rubber Board constituted under Section 4 of the Rubber Act, 1947 (24 of 1947), the Tea Board constituted under Section 4 of the Tea Act, 1953 (29 of 1953), or, as the case may be, the Cardamom Board constituted under Section 4 of the Cardamom Act, 1965 (42 of 1965) ;
