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[Cites 0, Cited by 0] [Section 84(2)] [Section 84] [Entire Act]

State of Manipur - Subsection

Section 84(2)(d) in The Manipur Highways Act, 1979

(d)the preferring of appeals by person aggrieved by the refusal of the authority competent to grant or renew a permit or a driving licence or to transfer a permit or by the cancellation or modification of a permit or the cancellation of a driving licence, an the hearing and conduct of such appeals ;