Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Andhra Pradesh - Subsection Section 3(c) in Andhra Pradesh Aquaculture Seed (Quality Control) Rules, 2006 (c)make suitable recommendations to the Government for amending the Act and rules from time to time taking into account the changes in technology, hatchery practices etc.
