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State of Punjab - Section

Section 31 in Punjab Urban Planning and Development Authority Building Rules, 2013

31. Plinth level.

- The plinth level shall be forty five centimetres from the crown of the adjoining road in front or as specified by the Competent Authority from time to time:Provided that for a detached building the plinth level may be more than 45 centimeters.Provided further that the level of front court yard shall not exceed 45 centimeters and the ramp from the front road to the court yard shall be within the plot boundary.