Allahabad High Court
Smt. Shiromani Sinha vs U.P.S.R.T.C. Lucknow Thru' Its Manager ... on 2 April, 2010
Bench: Ashok Bhushan, Arun Tandon
Court No. - 2 Case :- SPECIAL APPEAL DEFECTIVE No. - 761 of 2004 Petitioner :- Smt. Shiromani Sinha Respondent :- U.P.S.R.T.C. Lucknow Thru' Its Manager Director And Others Petitioner Counsel :- Dinesh Chandra Mishra Respondent Counsel :- Samir Sharma Hon'ble Ashok Bhushan,J.
Hon'ble Arun Tandon,J.
This is an application praying for recall of the order dated 25th January, 2010 by which order the delay condonation application was rejected for non prosecution.
Sufficient cause has been given in the affidavit filed in support of the recall application for recall of the order dated 25th January, 2010.
The orders dated 25th January, 2010 passed on the delay condonation application as well as in the memo of appeal is recalled. The appeal is restored to its original number.
List before the appropriate Bench.
Order Date :- 2.4.2010 Rakesh