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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Chattisgarh - Subsection

Section 5(1)(a) in Chhattisgarh Food and Nutritional Security Act, 2012

(a)In case of children in the age group of six months to six years, age appropriate meals, free of charge, through the local anganwadi so as to meet the nutritional standards as specified in Schedule-II :