Section 11(1) in The Hindustan Tractors Limited (Acquisition and Transfer of undertaking) Act, 1978
(1)On the vesting of the management of the undertakings of the Company in the State Government under section 6, every person in whose possession or custody or under whose control any property referred to in sub-section (1) of section 4 may be, shall deliver the property to the State Government forthwith.
