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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Manipur - Subsection

Section 28(1)(g) in The Manipur Panchayati Raj Act, 1994

(g)exercise such other powers, perform such other functions and discharge such other duties as the Gram Panchayat may, by general or special resolution direct or as the Government may by rules made in this behalf, prescribe.