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Bombay High Court

Jui Shivaji Sarjerao Thr Natural And ... vs State Of Maharashtra Thr Its Secretary ... on 21 July, 2023

Author: Neela Gokhale

Bench: G.S. Patel, Neela Gokhale

                                                                          P2-ASWPST-15952-2023.DOC




                                                                                                    Shephali



                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                         CIVIL APPELLATE JURISDICTION
                                     WRIT PETITION (ST) NO. 15952 OF 2023


                       Jui S Sarjerao                                                     ...Petitioner
                              Versus
                       State of Maharashtra & Ors                                     ...Respondents


                       Mr RK Mendadkar, for the Petitioner.
                       Mrs PJ Gavhane, AGP, for the Respondent-State.


                                                     CORAM     G.S. Patel &
                                                               Neela Gokhale, JJ.

                                                     DATED:    21st July 2023
                       PC:-

SHEPHALI
SANJAY

MORMARE 1. Not on board. Mentioned. Taken on board.

16:41:40 +0530 2. The Petitioner has given notice. The Petitioner is seeking admission to an engineering degree course for the academic year 2023-2024. This requires online registration. Her caste validity application before the 2nd Respondent, Scrutiny Committee, Pune is pending since November 2022. The 2nd Respondent Committee is requested to dispose of her application at the earliest and, in any event, before 7th August 2023. We realise that this time is short, but the application has been pending since November 2022 and now the Petitioner is approaching a deadline.

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3. The Petitioner is put to notice that she cannot claim equities on the basis of this order. If the Petitioner gains admission, this may be made subject to the outcome of the Petition or to further orders in the Petition.

4. List the Petition on 9th August 2023.

 (Neela Gokhale, J)                                        (G. S. Patel, J)




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