Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] State of Rajasthan - Subsection Section 22(1) in Rajasthan Go-Seva Ayog Act, 1995 (1)The commission shall, on such date as may be prescribed, prepare and submit to the State Government in the prescribed form the budget of the next financial year, showing the estimated receipts and expenditure.
