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State of Odisha - Section

Section 11 in The Orissa Marine Fishing Regulation Act, 1982

11. Returns to be furnished by owners of registered fishing vessels.

(1)Every owner of a registered fishing vessel shall furnish to the authorised officer at the prescribed time and in the prescribed manner such returns as may be prescribed.
(2)The authorised officer may inspect any registered fishing vessel at any time to verify the accuracy of any return furnished under this section.