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State of Punjab - Section

Section 406 in Punjab Jail Manual, 1996

406. Procedure on completion of entries in registers.

- On completion of the necessary entries in the admission and release registers and of the procedure prescribed in this chapter in so far as it may be applicable in each case, the Assistant Superintendent shall bring these registers and all newly admitted prisoners with their warrants before the Deputy Superintendent and Superintendent, who shall satisfy themselves that the entries are correct and attest them in token thereof.