Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] Greater Bengaluru City Corporation - Section 6(2) in Bangalore Metropolitan Region Development Authority Act, 1985 (2)Subject to the general superintendence and control of the Authority, the management of the affairs of the Authority shall vest in the Executive Committee.
