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[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of Haryana - Subsection

Section 55(1) in Haryana Panchayati Raj Election Rules, 1994

(1)As soon as practicable after the closing of poll, the Presiding Officer shall, in the presence of any candidates or their [polling] [Substituted by Legislative Supplement Part III dated 4.11.1994.] agents, close the slit of the ballot box and where the ballot box does not contain any mechanical device for closing the slit, he shall seal up the slit and also allow any candidate or election agent present to affix his seal.