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[Cites 0, Cited by 0] [Section 51(1)] [Section 51] [Entire Act]

State of Rajasthan - Subsection

Section 51(1)(a) in The Rajasthan Court Fees and Suits Valuation Act, 1961

(a)where the application is made within one year of the date of death of the deceased, on the market value of the estate on such date: or