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Calcutta High Court (Appellete Side)

Partha Sarathi Das vs Unknown on 1 October, 2013

Author: Toufique Uddin

Bench: Toufique Uddin

                                               CRR 3112 of 2007
01.10.2013

Court No.21 In re CRAN 2975 of 2013: An application under Sections 482/401 of the Item No. 103 Code of Criminal Procedure. (OUT OF THE LIST) And In the matter of: Partha Sarathi Das .....Petitioner None .... For the Petitioner None moves. Let the matter go out of the list.

(Toufique Uddin, J) sn