Calcutta High Court (Appellete Side)
Partha Sarathi Das vs Unknown on 1 October, 2013
Author: Toufique Uddin
Bench: Toufique Uddin
CRR 3112 of 2007 01.10.2013
Court No.21 In re CRAN 2975 of 2013: An application under Sections 482/401 of the Item No. 103 Code of Criminal Procedure. (OUT OF THE LIST) And In the matter of: Partha Sarathi Das .....Petitioner None .... For the Petitioner None moves. Let the matter go out of the list.
(Toufique Uddin, J) sn