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[Cites 0, Cited by 0] [Section 24] [Entire Act]

NCT Delhi - Subsection

Section 24(1) in The Delhi School Education Rules, 1973

(1)The Committee shall meet at least once every year:Provided that such meeting shall not be held later than the 20th November every year:Provided further that the Chairman of the Committee may call a special meeting of the Committee to consider any matter within the purview of the Committee.