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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Jharkhand - Subsection

Section 5(iv) in Rules for the Departmental Examination of the Superintendents and Inspectors of Excise, 1970

(iv)An officer of the rank of Superintendent of Excise posted in [Bihar] [This may now be read as 'Jharkhand'.] outside the areas mentioned in Appendix II will be eligible to appear at the optional examination in the tribal language mentioned in Part II of Appendix.