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State of Maharashtra - Section

Section 23 in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983

23. Director of Instruction.

(1)The Director of Instruction of each University shall be a whole-time salaried officer of the University and shall be appointed by the Vice-Chancellor on the recommendation of [the Recruitment Board] [These words were substituted for the words 'the Selection Committee' by Maharashtra 32 of 2013, Section 5, (w.e.f. 25-10-2013).] constituted under section 58.
(2)The Director shall work directly under the Vice-Chancellor and shall be responsible for the due performance of the functions of the colleges and other teaching institutions and shall co-ordinate and guide education in all the constituent and affiliated colleges of the University in close co-operation with the Deans of Faculties and other officers.
(3)The Director shall exercise such other powers and perform such other duties as are laid down by or under this Act and as may be prescribed.