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Supreme Court - Daily Orders

M/S Rain Cements Limited, (Formerly ... vs The Deputy Commissioner Of Income Tax, ... on 16 December, 2016

Bench: Ranjan Gogoi, L. Nageswara Rao

     ITEM NO.601                              COURT NO.5                 SECTION IIIA

                               S U P R E M E C O U R T O F          I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No(s). 36360/2016

     (Arising out of impugned final judgment and order dated 31/08/2016
     in WP No. 33342/2015 passed by the High Court of Judicature at
      Hyderabad for the State of Telangana and the State of Andhra
     Pradesh)

     M/S RAIN CEMENTS LIMITED,
     (FORMERLY KNOWN AS RAIN CII CARBON
     (INDIA) LTD) THROUGH ITS
     CHIEF FINANCIAL OFFICER G.N.V.S.R.R KUMAR                         Petitioner(s)

                                     VERSUS
     THE DEPUTY COMMISSIONER OF
     INCOME TAX, CIRCLE-3(1), I.T. TOWERS,
     MASAB TANK, HYDERABAD-500004 AND OTHERS                           Respondent(s)

     (with interim relief)

     Date : 16/12/2016 This petition was mentioned for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE RANJAN GOGOI
                         HON'BLE MR. JUSTICE L. NAGESWARA RAO

     For Petitioner(s)                Mr.   K.V.Vishwanathan, Sr. Adv.
                                      Mr.   Tarun Gulati, Adv.
                                      Mr.   Shashi Mathews, Adv.
                                      Mr.   Ronyo John,Adv.
                                      Mr.   Vinayak Mathur, Adv.
                                      Mr.   Kishore Kunal, Adv.
     For Respondent(s)

                          UPON hearing the counsel the Court made the following
                                             O R D E R

Taken on board.

Heard the learned senior counsel for the petitioner and perused the relevant material.

We do not find any legal and valid ground Signature Not Verified for interference. The Special Leave Petition is Digitally signed by NEETU KHAJURIA Date: 2016.12.17 12:16:37 IST dismissed.

Reason:

(Neetu Khajuria) (Asha Soni) Court Master Court Master