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[Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act]

State of Rajasthan - Subsection

Section 33(1)(c) in Dr. Sarvepalli Radhakrishnan Rajasthan Ayurved University, Jodhpur Act, 2002

(c)the conditions under which students shall be admitted to courses of study and curricula and examinations for degrees, diplomas and other academic distinctions;