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[Cites 0, Cited by 0] [Section 35(4)] [Section 35] [Entire Act]

State of Tripura - Subsection

Section 35(4)(ii) in Tripura Sales Tax Act, 1976

(ii)break-open the lock of any door, box locker, safe, almirah, or other receptacle for exercising the powers conferred by clause (i) where the keys thereof are not available :