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Union of India - Section
Section 1009 in The Standards of Weights and Measures (General) Rules, 1987
1009.
In exercise of the powers conferred by section 83 read with section 22 of the Standards of Weights and Measures Act, 1976 (60 of 1976), the Central Government hereby makes the following rules, namely:-| Vide G.S.R. 619(E), dated 1-7-1987, published in the Gazette of India, Ext., Pt. II, section 3(i), dated 1-7-1987. |