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[Cites 0, Cited by 13] [Entire Act]

Union of India - Section

Section 11 in Assam University Act, 1989

11. The Chancellor.-

(1)The Chancellor shall be appointed by the Visitor in such manner as may be prescribed by the Statutes.
(2)The Chancellor shall, by virtue of his office, be the Head of the University.
(3)The Chancellor shall, if present, preside at the convocations of the University held for conferring degrees.