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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Mizoram - Subsection

Section 9(2) in Mizoram Cooperative Societies Act, 2006

(2)The application for registration of co-operative, in the case of primary shall be signed by every member who are natural persons and in the case of other than primary by persons duly authorized by respective boards of bodies or government as the case may be.