Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Madhya Pradesh - Section Section 54 in The M.P. Municipalities Act, 1961 54. [ Meeting of the Council and Committee. [Substituted by M.P. Act No. 18 of 1997.] - The Council shall meet at least once in every two months and every Committee shall meet at least once in every month for the transaction of its business.]
