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State of Punjab - Section

Section 26 in The Punjab Chemical Works Rules, 1933

26.

Rectified spirit shall be emptied forthwith into locked vessels in the spirit store of the Chemical Works. Each such vessel shall be fixed and gauged and shall be marked with words "Rectified spirit..Store Vessel", the capacity of the vessel and a distinctive number. Tables shall be complied to show the contents[of each centimetre and millimetre] [Legislative Supplement Part III dated 11.2.67.] of its depth in register Form D 6. Excise ticketted locks shall be placed on the mandoor and discharge cocks of such vessels. The officer-in-charge must take the dip in each store once vessel every time the spirit is issued as a check on loss or abstraction. The dip thus taken must be entered in the diary in Form D 9 and the prescribed account in Form M.C. 1.