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State of Uttar Pradesh - Section

Section 97 in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual

97. Chairman to ask for any information from the Lekhpal [Para A-36, Land Records Manual].

- Chairman or Bhumi Prabandhak Samiti may ask for any information with regard to the entries in land records from the Lekhpal. [See Nazim Husain s U.P. Land Record Manual (Part 1 to 11)].