Himachal Pradesh High Court
Malkiat Singh vs . State Of H.P. & Others on 22 March, 2023
Bench: Sabina, Satyen Vaidya
Malkiat Singh Vs. State of H.P. & Others .
CWP No. 1338 of 2023 22.03.2023 Present: Mr. Arun Sehgal, Advocate for the petitioner.
Learned counsel for the petitioner requests for an adjournment.
List again on 27th March, 2023.
(Sabina) Acting Chief Justice (Satyen Vaidya) Judge March 22, 2023(ps) ::: Downloaded on - 22/03/2023 20:35:19 :::CIS